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Tribunals and CommissionsDivision Bench(2022) 09 NCLT CK 0474

Indian Overseas Bank vs Ramky Infrastructure Ltd

National Company Law Tribunal · Decided on 1 September 2022

HON’BLE JUDGES
Venkata Ramakrishna Badarinath Nandula, Member (J) · Veera Brahma Rao Arekapudi, Member (T)
CASE NUMBER
Company Petition/Application No. CP (IB)/84/7/HDB/2020

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Judgment

2 paragraphs · 32 words

ORDER

D. Bala, Learned Counsel for the Financial Creditor appeared in person. He has been instructed by his client to withdraw this application. Therefore, CP IB No. 84/7/HDB/2020 is dismissed as withdrawn.