Tribunals and CommissionsDivision Bench(2020) 11 NCLT CK 2571

Indian Overseas Bank vs M/s. JMD Oils Pvt. Ltd.

National Company Law Tribunal · Decided on 9 November 2020

HON’BLE JUDGES
B.S.V. Prakash Kumar, Actg. President · Hemant Kumar Sarangi, Member (Technical)
CASE NUMBER
(IB)-373(PB)/2018

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Judgment

2 paragraphs · 67 words

For the reason earlier RP (Mr. Sandeep Kumar Gupta) passed away on 01.06.2020, on this application filed for appointment of RP, based on the CoC resolution dated 29.07.2020 and the consent form given by this proposed RP is on record, we hereby appoint Ms. Shalu Khanna, Insolvency Professional having registration no. IBBI/IPA- 001/IPP00917/2017-2018/11523 with email id. [email protected] to act as Resolution Professional.

Accordingly, application is hereby allowed.