Tribunals and CommissionsDivision Bench(2023) 09 NCLT CK 3218

IIFL Home Finance Ltd. vs Sanga Automobiles Pvt. Ltd.

National Company Law Tribunal, Jaipur Bench (Rajasthan) · Decided on 19 September 2023

HON’BLE JUDGES
Deep Chandra Joshi, Judicial Member · Rajeev Mehrotra, Technical Member
RESULT
Dismissed
CASE NUMBER
CP No. (IB)- 14/7/JPR/2023

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Judgment

1 paragraphs · 43 words

Heard Mr. Akshat Kulshreshtha, Adv. appearing on behalf of the Petitioner/ Financial Creditor who submits that the matter has been settled amicably between the parties and he wishes to the withdraw the Petition. Permission granted. CP No. (IB)- 14/7/JPR/2023 is dismissed as withdrawn.