AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 53 words
ORDER
IA (IBC)/1398/2025
Present: Mr. Ramajaneyulu Gandhuri, Ld. Resolution Professional.
This application has been moved for the extension of CIRP period by 30 days w.e.f., 26.08.2025 to 24.09.2025. Keeping in view the submissions made in the application, the CIRP period is extended by 30 days. Accordingly, this application is allowed and disposed of.