Tribunals and CommissionsDivision Bench(2024) 12 NCLT CK 1305

IFCI Ltd vs Pioneer Gas Power Ltd

National Company Law Tribunal · Decided on 18 December 2024

HON’BLE JUDGES
Rajeev Bhardwaj, Member (J) · Sanjay Puri, Member (T)
CASE NUMBER
IA (IBC)/2439/2024 in Company Petition IB/164/7/2021

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Judgment

2 paragraphs · 47 words

ORDER

This application has been moved for extension of CIRP period by 90 days w.e.f., 14.12.2024 to 13.03.2025. Keeping in view the submissions made in the application, the CIRP period is extended by 90 days w.e.f., 14.12.2024 to 13.03.2025. Accordingly, this application is allowed and disposed of.