Tribunals and CommissionsDivision Bench(2022) 05 NCLT CK 0697

IDBI Trusteeship Services Ltd vs Thirumuruhan & Ors.

National Company Law Tribunal · Decided on 23 May 2022

HON’BLE JUDGES
Justice (Retd.) S. Ramathilagam, Member (Judicial) · Sameer Kakar, Member (Technical)
CASE NUMBER
IBA/784/2020

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Judgment

6 paragraphs · 109 words

Counsel for the Applicant is represented by Ld. Counsel Mr. J.R. Jayant. Ld. Practising Company Secretary Mr. A.S. Sathish Kumar for the Respondent is present.

Based on the communication received from IBBI, one Mr. R. Sugumaran has been proposed as the IRP in the above matter.

Accordingly, Mr. R. Sugumaran has been appointed as the IRP having Registration No. IBBI/IPA-001/IP-P00677/2017-2018/11147, Email: rsmaran@yahoo.co.in

The IRP is directed to submit a report as per the guidelines specified by IBBI and IBC, 2016.

The Registry is directed to send a copy of this order to the IRP appointed herein.

List the matter on 27.06.2022 for taking report of the IRP on record.