Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0730

IDBI Capital Market And Securities Ltd vs Shree Ambika Sugars Ltd

National Company Law Tribunal · Decided on 7 August 2019

HON’BLE JUDGES
S. Vijayaraghavan, Member (Technical) · B.S.V. Prakash Kumar, Member (Judicial)
RESULT
Dismissed
CASE NUMBER
IBA/231/2019

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Judgment

1 paragraphs · 39 words

On having the parties reported that this Bench has already passed an admission order on 31.07.2019 in IBA/284/2019, this IBA/231/2019 is hereby dismissed with liberty to this Operational Creditor to make its claim before the IRP appointed in IBA/284/2019.