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Judgment
1 paragraphs · 90 words
Report has been received from the Registry about the credentials of Mr. Kapil Dev Taneja and there is no adverse remarks found against the said IP. In the circumstances, Mr. Kapil Dev Taneja is appointed as Resolution Professional and he is directed to comply with the provisions of Section 99 and file his report before the next date of hearing. A date is requested by learned senior counsel for the respondent to file the counter. The same be filed one week before the next date of hearing. List on 16.09.2022.