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Judgment
2 paragraphs · 52 words
Ld. Counsel Ms. Sarita Moharan appears for the petitioner/financial creditor.
Ld. Counsel Mr. Shaswat Kumar Rout appears for the respondent/corporate debtor. Both sides represented that the matter is amicable settled out side of the court. Petitioner counsel sought permission to withdraw the petition. Permission granted and the petition is dismissed as withdrawn.
