Tribunals and CommissionsDivision Bench(2022) 10 NCLT CK 0454

IDBI Bank Ltd vs Hariprasad Agrawal

National Company Law Tribunal · Decided on 6 October 2022

HON’BLE JUDGES
Anuradha Sanjay Bhatia, Member (Technical) · H. V. Subba Rao, Member (Judicial)
CASE NUMBER
C.P. (IB)/341(MB)2021

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Judgment

2 paragraphs · 49 words

ORDER

Mr. Ankur Kumar, Counsel appearing for the Financial Creditor is present through virtual hearing and sought oral permission to withdraw the above CP filed against the Personal Guarantor since the Personal guarantor has passed away. Permission is granted. Accordingly, the above CP 341/2021 is disposed of as withdrawn.