Tribunals and CommissionsDivision Bench(2023) 05 NCLT CK 0726

ICICI Bank Ltd vs VIL Ltd.

National Company Law Tribunal · Decided on 15 May 2023

HON’BLE JUDGES
Ramalingam Sudhakar, President · Atul Chaturvedi, Member (Technical)
CASE NUMBER
(IB)-1581(PB)/2018

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Judgment

4 paragraphs · 49 words

ORDER

The Registry is to report, whether the order dated 10.04.2023 has been complied with on the administrative side.

List the matter again on 26.07.2023 along with all other pending applications.

The last chance is given to the respondents to complete the pleadings before the next date of hearing.