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Tribunals and CommissionsDivision Bench(2026) 04 NCLT CK 2939

ICICI Bank Ltd. vs Gwalior Bypass Project Ltd.

National Company Law Tribunal · Decided on 15 April 2026

HON’BLE JUDGES
Ashok Kumar Bhardwaj, Member (J) · Reena Sinha Puri, Member (T)
RESULT
Allowed
CASE NUMBER
IB-1140/ND/2018 (IA-1557/ND/2026)

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Judgment

1 paragraphs · 17 words

IA-1557/ND/2026: For the reasons stated therein the IA is allowed and the IB-1140/ND/2018 is dismissed as withdrawn.