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Judgment
1 paragraphs · 14 words
On the request made by the Petitioner counsel, petition is hereby dismissed as withdrawn.
Tribunals and CommissionsDivision Bench(2020) 10 NCLT CK 0620
Housing Development Finance Corporation Ltd. vs Avantha Holdings Ltd.
National Company Law Tribunal · Decided on 27 October 2020
- HON’BLE JUDGES
- B.S.V. Prakash Kumar, Actg. President · Hemant Kumar Sarangi, Member (Technical)
- RESULT
- Dismissed
- CASE NUMBER
- (IB)-850/(PB)/2020