Tribunals and CommissionsDivision Bench(2022) 06 NCLT CK 0408

Hilsfood Agro Beverages Pvt. Ltd

National Company Law Tribunal, Chandigarh Bench · Decided on 29 June 2022

HON’BLE JUDGES
Subrata Kumar Dash, Member (Technical) · Harnam Singh Thakur, Member (Judicial)
CASE NUMBER
CP(IB) No.156/Chd/HP/2021

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Judgment

1 paragraphs · 45 words

As per last order, Registry has informed the next date of hearing, through email. However, none has appeared today on behalf of the petitioner. It seems that petitioner is not interested in pursuing this matter. Therefore, the present petition is dismissed for want of prosecution.