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Judgment
6 paragraphs · 46 words
ORDER
Learned Counsel for Financial Creditor appeared.
Learned Counsel for corporate debtor appeared.
It is submitted that the parties have settled the matter before constitution of COC. We heard the counsels.
Hence, CP IB No.429/7/HDB/2020 is disposed of as withdrawn.
IA (IBC)/459&460/2021 also stands disposed of.