High CourtsSingle Bench(2018) 10 DEL CK 0156

Hdfc Ergo General Insurance Co Ltd vs Pooja Kumari & Ors

Delhi High Court · Decided on 9 October 2018

HON’BLE JUDGES
Sunil Gaur, J
RESULT
Disposed Off
CASE NUMBER
Mac.App 364, 365, 366 OF 2018 & 14380, 14382, 37034 OF 2018

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Judgment

35 paragraphs · 164 words

1.,Loss of dependency,"Rs.17,24,486/-",,,,

2.,Loss of consortium,"Rs.40,000/-",,,,

3.,Loss of Love & Affection,"Rs.1,00,000/-",,,,

4.,Loss of estate,"Rs.15,000/-",,,,

5.,Funeral expenses,"Rs.15,000/-",,,,

,Total,"Rs.18,94,486/-",,,,

1.,Loss of Income,"Rs.1,13,256/-",,,,

2.,"Expenditure               Â

                           Â

treatment,

conveyance, special diet and attendant","onRs.96,916

Â",,,,

3.,"Compensation           fomr ental

                                Â

and

physical shock","Rs.50,000/-",,,,

4.,Pain and suffering,"Rs.50,000/-",,,,

5.,Loss of amenities of life,"Rs.20,000/-",,,,

6.,Loss of marriage prospects,"Rs.1,00,000/-",,,,

7.,Loss of future income,"Rs.25,68,646/-",,,,

,Total,"Rs.29,98,818/-",,,,

Sl.

No.","Name of

deceased","Loss

        Â

of

dependency","Loss

    Â

of

estate","Funeral

expenses",Consortium,"Total

compensation

payable

1.,Chetan,"Rs.17,24,486/","Rs.15,000/-","Rs.15,000/-","Rs.40,000/-","Rs.17,94,486/-

2.,Akshay,"Rs.10,77,804/","Rs.15,000/-","Rs.15,000/-",Nil,"Rs.11,07,804/-