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Judgment
This petition has been filed for the recovery of Rs.3,33,469/- from the respondent.
We have also issued a notice to the respondent no.1, but they have not appeared. We have again issued notice through the concerned Police Station. Despite these facts, nobody appears for the respondent no. 1.
We hereby issue Bailable Warrant upon Mr. Prabir Ghosh, Proprietor of the respondent no. 1 in the sum of Rs.1 Lakh. Dasti/Direct service upto Head of aforesaid Police Station(s). The details furnished by the petitioner are as under:
M/S NEW MODERN CABLE (KMC MODERN CABLE)
THROUGH ITS PROPRIETOR
MR. PRABIR GHOSH
HAVING ITS OFFICE AT
VILLAGE-DEORAH,ROUTHPUR,
POLICE STATION-TARAKESWAR,
DISTRICT-HOOGHLY,
WEST BENGAL-712402
Police Station:- TAREKESWAR
Address:-Tarekeswar - Town- Tarkeshwar,
West Bengal 712410
The Head of aforesaid Police Station will serve the Bailable Warrant upon the aforesaid person(s) of the respondent and after completing the formalities of grant of Bail and after taking his signatures, the paper will be returned to this Tribunal immediately.
This matter is, therefore, adjourned to 24.4.2023.
