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Judgment
2 paragraphs · 23 words
ORDER
Counsel for the Operational Creditor sought leave of the court for withdrawing the petition. Prayer is allowed. Petition is dismissed as withdrawn.
Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0699
Harmony Links And Coating Pvt Ltd vs Roshan Tin Printer Pvt Ltd
National Company Law Tribunal · Decided on 13 August 2019
- HON’BLE JUDGES
- V. P. Singh, Member (Judicial) · Rajesh Sharma, Member (Technical)
- CASE NUMBER
- CP (IB) 469/(MB)/2019