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High CourtsDivision Bench(2026) 10 AHC CK 3821

Gulmohur Greens Residents Welfare Association vs Ghaziabad Development Authority & Anr.

Allahabad High Court · Decided on 27 October 2026

HON’BLE JUDGES
Saral Srivastava, J · Sudhanshu Chauhan, J
RESULT
Allowed
CASE NUMBER
WRIT - C No. - 68187 of 2015

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Judgment

1 paragraphs · 29 words

The writ petition is allowed. For orders, see order of date passed in Writ-C No.21821 of 2025 (Suresh Chander and 10 Others Vs. State of U.P. and 2 Others).