Tribunals and CommissionsSingle Bench(2024) 10 RERA CK 2302

Gujre Garibrao & Anr. vs Central Secretariat Services Officers Society (CSSOS)

Real Estate Regulatory Authority National Capital Territory Of Delhi · Decided on 22 October 2024

HON’BLE JUDGES
Ajay Kumar Kuhar, Member
CASE NUMBER
Com/05/02/2024

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Judgment

9 paragraphs · 142 words
1.

The case was taken up by the single bench in terms of the Order No. F/4(138)Admn/Bench/RERA/20221414a dated 28.06.2023.

2.

Adv. Naresh Kumar appeared on behalf of the Complainant.

3.

None appeared on behalf of the Respondents.

4.

The Complainant has added the name of Mr. Aditya Rao Gujre as Co-Complainant in Form ‘M’. The same is not reflected in the order sheet.

5.

Let the title of the complaint be read as “Gujre Garibrao & Mr. Aditya Rao Gujre Vs. Central Secretariat Services Officers Society (CSSOS)”.

6.

Respondents have not filed reply till date as per the directions.

7.

Last opportunity is granted to the Respondents to file reply by 10.12.2024 with copy served on the Complainants.

8.

Complainants may file rejoinder, if any, by 20.12.2024 with copy served on the Respondents.

9.

List the case on 09.01.2025 at 11:30 a.m.