Tribunals and CommissionsDivision Bench(2024) 05 NCLT CK 3350

Go Airlines (India) Limited

National Company Law Tribunal, New Delhi · Decided on 13 May 2024

HON’BLE JUDGES
Mahendra Khandelwal, Member (J) · Sanjeev Ranjan, Member (T)
CASE NUMBER
(IB)-264(PB)/2023

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4 paragraphs · 45 words

ORDER

IA-594/2024:-

Heard Ld. Sr. Counsel on behalf of the Applicant and Ld. Counsel for the RP. Both the sides may file their written submissions along with judicial precedent, if any. List this IA on 11.07.2024.

List all other IAs on 11.07.2024 at 12:00 pm.