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Judgment
2 paragraphs · 17 words
ORDER
On having the Operational Creditor counsel filed withdrawal memo, this IBA/606/2019 is hereby dismissed as withdrawn.
Tribunals and CommissionsSingle Bench(2019) 08 NCLT CK 0549
Global Tech (India) Pvt Ltd vs Powersonic Electric Solution Ind P Ltd
National Company Law Tribunal · Decided on 28 August 2019
- HON’BLE JUDGES
- B.S.V. Prakash Kumar, Member (Judicial)
- RESULT
- Dismissed
- CASE NUMBER
- IBA/606/2019