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Heard Ms. Akanksha Noval, Adv. appearing on behalf of the Petitioner/ Operational Creditor and Ms. Kriti Pathak, Adv. for the Respondent/ Corporate Debtor. Learned Counsel appearing on behalf of the Petitioner seeks to withdraw this Petition. Permission granted. CP No. (IB)- 69/9/JPR/2018 is dismissed as withdrawn. All pending IAs in this matter stand disposed of accordingly.