Tribunals and CommissionsSingle Bench(2019) 12 NCLT CK 0661

Gaurav Goyle vs Kriti Prakashan Pvt Ltd

National Company Law Tribunal, Allahabad Bench, Prayagraj · Decided on 10 December 2019

HON’BLE JUDGES
Rajesh Dayal Khare, J
CASE NUMBER
CP No.(IB) 460/ALD/2019

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Judgment

2 paragraphs · 36 words

None for the petitioner.

A perusal of the earlier order of this Court dated 21.11.2019 shows that, on that date also, none appeared on behalf of petitioner. Thus, the present petition is dismissed for non prosecution.