Tribunals and CommissionsDivision Bench(2021) 09 NCLT CK 0332

G4S Secure Solution [India] Private Limited vs Impex Ferro Tech Limited

National Company Law Tribunal, Kolkata Bench · Decided on 7 September 2021

HON’BLE JUDGES
Rajasekhar V.K., Member (Judicial) · Harish Chander Suri, Member (Technical)
CASE NUMBER
C.P. (IB)/2165(KB)2019

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Judgment

3 paragraphs · 56 words

O R D E R

Ld. Counsel for the Operational Creditor present. Ld. Counsel for the Corporate Debtor present.

Ld. Counsel appearing for the Operational Creditor submits that the matter has been settled fully out of the court. Recording his submission CP (IB) 2165 (KB) 2019 is dismissed as withdrawn. File be consigned to the records.