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Judgment
5 paragraphs · 56 words
ORDER (through video conferencing)
Mr. Anil Kumar Mundra, Advocate is present on behalf of the Petitioner.
Ms. Kajal Shingadiya, Advocate is present on behalf of the Corporate Debtor.
Learned Lawyer on behalf of the Petitioner filed the withdrawal pursuits to withdraw the instant Petition.
Accordingly, the instant Petition CP(IB) 522 of 2019 is dismissed as withdrawn.
