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Judgment
2 paragraphs · 18 words
ORDER
On the withdrawal memo filed by the Operational Creditor counsel, this CP/1261/IB/2018 is hereby dismissed as withdrawn.
Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0571
Fomra Electricals vs Landmark Housing Projects Chennai Pvt Ltd
National Company Law Tribunal · Decided on 27 August 2019
- HON’BLE JUDGES
- B.S.V. Prakash Kumar, Member (Judicial) · S. Vijayaraghavan, Member (Technical)
- RESULT
- Dismissed
- CASE NUMBER
- CP/1261/IB/2018