Tribunals and CommissionsDivision Bench(2020) 03 NCLT CK 0453

Finquest Financial Solutions Pvt Ltd. vs Smart Card IT Solutions Ltd.

National Company Law Tribunal · Decided on 4 March 2020

HON’BLE JUDGES
Bhaskara Pantula Mohan, Member (J) · Shyam Babu Gautam, Member (T)
CASE NUMBER
C.P.(IB)-421(MB)/2020

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Judgment

2 paragraphs · 34 words

ORDER

Counsel for the petitioner present and submits that the matter is amicably settled between the parties and filed consent terms. Consent terms taken on record. Accordingly, the petition is disposed off as withdrawn