Tribunals and CommissionsDivision Bench(2019) 11 NCLT CK 0762

Fakirsons Papchem Pvt. Ltd. vs Hitkari Packing Pvt. Ltd

National Company Law Tribunal · Decided on 20 November 2019

HON’BLE JUDGES
Manorama Kumari, Member (Judicial) · Chockalingam Thirunavukkarasu, Member (Technical)
CASE NUMBER
C.P.(I.B) No. 394/NCLT/AHM/2018

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Judgment

4 paragraphs · 34 words

The parties are represented through learned counsels.

Learned lawyer appearing on behalf of the Petitioner filed a pursu to withdraw the instant petition.

The permission is granted.

Accordingly, CP(IB) 394/2018 is dismissed as withdrawn.