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Heard Mr. Veyankatesh Garg, Adv. for the Petitioner/ Operational Creditor. Mr. Amol Vyas, Adv. appearing for the Respondent/ Corporate Debtor. It has been submitted by the Learned Counsel for the Petitioner that he has received the principal amount and seeks to withdraw the application. Permission granted. CP No. (IB)- 110/9/JPR/2019 is dismissed as withdrawn. IA No. 358/JPR/2021 stands disposed of accordingly.