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Judgment
4 paragraphs · 58 words
O R D E R
Mr. Gopal Pahari, Ld. Counsel along with Ms. Mandeep Kaur, Mr. Mohanjee Ojha and Mr. Ankan Rai, Ld. Counsel for the Operational Creditor present. Mr. Snehashis Sen, Ld. Counsel for the Corporate Debtor present.
It is submitted that the matter has been settled out of Court.
C.P. (IB)/173(KB)2020 is disposed of as withdrawn.
