High CourtsSingle Bench(2026) 10 DEL CK 4127

ERA Infra Engineering Limited vs West Haryana Highways Projects Private Limited

Delhi High Court · Decided on 28 October 2026

HON’BLE JUDGES
Om Prakash Shukla, J
RESULT
Dismissed
CASE NUMBER
OMP (ENF.) (COMM.) 104/2026, EX.APPL.(OS) 1009/2026, EX.APPL.(OS) 1010/2026, EX.APPL.(OS) 1011/2026

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

3 paragraphs · 43 words
1.

At the outset, learned Counsel appearing for the Petitioner seeks leave to withdraw the present petition with liberty to file again before the Interim Resolution Process.

2.

Leave and liberty as aforesaid is granted.

3.

The present petition is dismissed as withdrawn.