AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 51 words
ORDER
1.
Mr. Rajesh Banati, Ld. Counsel for the petitioner present. Mr. Ram Upadhyay, Ld. Counsel for the Respondent present.
2.
Ld. Counsel for both sides submit that the matter is amicably settled between the parties and hence nothing survives in the Petition.
3.
Accordingly, C.P. (IB)/645(MB)2021 is dismissed as withdrawn.