Tribunals and CommissionsDivision Bench(2020) 02 NCLT CK 0719

Drilltech Engineers Pvt. Ltd. vs Easy Home Solutions Pvt. Ltd.

National Company Law Tribunal · Decided on 26 February 2020

HON’BLE JUDGES
Chandra Bhan Singh, Member (Technical) · Suchitra Kanuparthi, Member (Judicial)
CASE NUMBER
C.P.(IB)-3725(MB)/2019

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Judgment

8 paragraphs · 66 words

ORDER

1.

Both sides present and submits that matter has been amicably settled between the parties and a full payment of about Rs. 25 lacs have been made towards full and final settlement of the dues.

2.

Consent terms are drawn. Consent terms taken on record.

3.

The matter is dismissed as not pressed.

Sd/- Sd/-

CHANDRA BHAN SINGH SUCHITRA KANUPARTHI

Member (Technical) Member (Judicial)

26.02.2020