Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0710

Dr.P Venkateswaran vs G E T Water Solutions Pvt Ltd

National Company Law Tribunal · Decided on 9 August 2019

HON’BLE JUDGES
B.S.V. Prakash Kumar, Member (Judicial) · Anil Kumar B, Member (Technical)
RESULT
Dismissed
CASE NUMBER
MA/778/2019 in CP/1320/IB/2018

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Judgment

2 paragraphs · 39 words

ORDER

IRP has filed withdrawal Application along with Form AA given by Operational Creditor on the ground, claim of the Operational Creditor has been settled, this Company Petition is hereby dismissed under Section 12A of the I&B Code, 2016.