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Tribunals and CommissionsDivision Bench(2021) 09 NCLT CK 0415

Dozar World Pvt Ltd vs BGR Mining and Infra Pvt Ltd

National Company Law Tribunal · Decided on 16 September 2021

HON’BLE JUDGES
Shrimadan Bhalchandra Gosavi, Member (Judicial) · Veera Brahma Rao Arekapudi, Member (Technical)
RESULT
Disposed Of
CASE NUMBER
CP (IB) No. 127/9/HDB/2020

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Judgment

2 paragraphs · 37 words

Learned counsel for Operational Creditor appeared. Learned counsel for Corporate Debtor appeared. Learned counsel for the Operational Creditor seeks permission to withdraw the petition. Permission is granted.

CP (IB) No.127/9/ HDB/ 2020 stands disposed of as withdrawn.