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Due to paucity of time, the matter is adjourned as directed by Hon'ble Members. Put up on 9.12.2021.
Tribunals and CommissionsDivision Bench(2021) 11 NCLT CK 0351
Devinder Yadav & Ors vs GRJ Distributors and Developers Pvt. Ltd.
National Company Law Tribunal · Decided on 2 November 2021
- HON’BLE JUDGES
- Bachu Venkat Balaram Das, Member (Judicial) · K.K Vohra, Member (Technical)
- CASE NUMBER
- IB-1066(ND)/2020