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2 paragraphs · 18 words
Due to paucity of time, the matter is adjourned as directed by Hon'ble Members.
Put up on 02.11.2021.
Tribunals and CommissionsDivision Bench(2021) 09 NCLT CK 0405
Devinder Yadav & Ors vs GRJ Distributors and Developers Private Limited
National Company Law Tribunal · Decided on 17 September 2021
- HON’BLE JUDGES
- P.S.N Prasad, Member (Judicial) · Narender Kumar Bhola, Member (Technical)
- CASE NUMBER
- IB-1066(ND)/2020