Tribunals and CommissionsSingle Bench(2019) 01 NCLT CK 0611

Design Office Architects Pvt. Ltd. vs Patel Realty (India) Ltd.

National Company Law Tribunal · Decided on 23 January 2019

HON’BLE JUDGES
M.K. Shrawat, Member (Judicial)
CASE NUMBER
CP(IB)-373(MB)/2018

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Judgment

3 paragraphs · 58 words

ORDER

1.

As per the directions of 17.12.2018, the parties present placed on record the compliance and also placed on record that the payment have been made by the Respondent Debtor to the Creditor.

2.

As a consequence, since the debt amount has already been settled this Petition is disposed of as withdrawn. To be consigned to record.