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Tribunals and CommissionsDivision Bench(2019) 09 NCLT CK 0884

Dena Bank vs Max Flex & Imaging Systems

National Company Law Tribunal · Decided on 5 September 2019

HON’BLE JUDGES
V. P. Singh, Member (Judicial) · Rajesh Sharma, Member (Technical)
CASE NUMBER
C.P.(IB)4302/(MB)/2018

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Judgment

2 paragraphs · 34 words

ORDER

108.

C.P (IB)-4302/MB/2018 Heard the argument of the Ld. Counsel for the Financial Creditor.the petition is admitted. Mr Fanendra H. Munot, having Reg. No. IBBI/IPA-001/IP-P00515/2017-18/10916 is appointed as IRP. Detailed judgment later on.