Tribunals and CommissionsDivision Bench(2021) 10 NCLT CK 0460

Dell International Services India Pvt Ltd vs Omics International Pvt Ltd

National Company Law Tribunal · Decided on 7 October 2021

HON’BLE JUDGES
Shrimadan Bhalchandra Gosavi, Member (Judicial) · Veera Brahma Rao Arekapudi, Member (Technical)
CASE NUMBER
CP (IB) No. 129/9/HDB/2020

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Judgment

5 paragraphs · 38 words

ORDER

Learned counsel for Operational Creditor and Learned PCS for Corporate Debtor appeared.

Withdrawal memo is filed for settlement.

Permission is granted, with liberty to approach proper forum.

Accordingly, CP (IB) No. 129/9/HDB/2020 is withdrawn and disposed of.