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High CourtsSingle Bench(2026) 11 SIK CK 0537

Deepa Chettri vs Munna Chettri Alias Khima Devi Chettri

Sikkim High Court · Decided on 3 November 2026

HON’BLE JUDGES
Bhaskar Raj Pradhan, J
RESULT
Disposed Of
CASE NUMBER
C.R.P. No. 09 of 2024

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Judgment

1 paragraphs · 31 words

I.A. No.02/2026 has been filed by the revisionist seeking to withdraw C.R.P. No.09 of 2024. Permitted. Accordingly, C.R.P. No.09 of 2024 stands disposed as withdrawn along with the pending interlocutory applications.