Tribunals and CommissionsDivision Bench(2022) 09 NCLT CK 0409

Dachser India Pvt Ltd vs Krosyl Pharamaceuticals Pvt Ltd

National Company Law Tribunal · Decided on 14 September 2022

HON’BLE JUDGES
Dr. Madan B. Gosavi, Member (Judicial) · Kaushalendra Kumar Singh, Member (Technical)
CASE NUMBER
CP(IB) 725 of 2019

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Judgment

3 paragraphs · 36 words

ORDER

Both of them submitted that the matter is settled. Learned Counsel for the Operational Creditor filed withdrawal pursis. The permission for withdrawal is granted.

Accordingly, CP(IB) 725 of 2019 is withdrawn and stands disposed of.