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Judgment
3 paragraphs · 60 words
ORDER
Learned Counsel for Petitioner Mr. Dhanraj is present through video conferencing mode and submits that by way of letter dated 8.10.2020, the IBBI has confirmed the name of Mr. Ramakrishnan Sadasivan, IP Registration No.IBBI/IPA-001/IP-P00108/2017-18/10215 Mobile No.94444 55982 e-mail ID : [email protected] for appointment as RP. Hence, Mr. Ramakrishnan Sadasivan has been appointed as Resolution Professional.
Accordingly, IA/628/2020 stands closed.