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Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0570

CYMK Inks And Coatings Pvt Ltd vs Lotus Poly-Packs (India) Pvt Ltd

National Company Law Tribunal · Decided on 27 August 2019

HON’BLE JUDGES
K. Anantha Padmanabha Swamy, Member (Judicial) · Binod Kumar Sinha, Member (Technical)
RESULT
Dismissed
CASE NUMBER
CP(IB) No. 330/9/HDB/2019

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Judgment

2 paragraphs · 42 words

ORDER

No representation on behalf of the Petitioner. On the last date of hearing also there is no representation on behalf of the Petitioner. It appears that Petitioner is not interested to proceed with the matter. Accordingly, CP(IB)No.330/9/HDB/2019 is dismissed for default.