Tribunals and CommissionsDivision Bench(2019) 09 NCLT CK 0879

Corporation Bank vs Aditya Polymers & Chemicals (India) Pvt Ltd

National Company Law Tribunal · Decided on 5 September 2019

HON’BLE JUDGES
V. P. Singh, Member (J) · Rajesh Sharma, Member (T)
CASE NUMBER
C.P.(IB)145/(MB)/2019

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Judgment

2 paragraphs · 30 words

Heard the argument of the Ld. Counsel for the parties, the petition is admitted. Ms Purnima Dhiraj Shetty, having Reg. No. IBBI/IPA-002/IP-N00394/2017-18/11197 is appointed as IRP.

Detailed judgment later on.