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At request of the counsel for the applicant, company petition is hereby dismissed as withdrawn.
Tribunals and CommissionsDivision Bench(2020) 09 NCLT CK 0582
Core Buildwell Pvt. Ltd. vs New India City Developers Pvt. Ltd.
National Company Law Tribunal · Decided on 11 September 2020
- HON’BLE JUDGES
- B.S.V. Prakash Kumar, Actg. President · Hemant Kumar Sarangi, Member (Technical)
- RESULT
- Dismissed
- CASE NUMBER
- (IB)-869(PB)/2020