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Judgment
5 paragraphs · 53 words
ORDER (through video conferencing/physical)
Mr. Urjit Dave, Advocate appeared on behalf of the Petitioner. Ms. Hetvi Sancheti, Advocate appeared on behalf of Respondent.
The learned lawyer appearing on behalf of the Petitioner filed a withdrawal pursis to withdraw the instant petition.
The permission is granted.
Accordingly, the instant petition is dismissed as withdrawn.