Tribunals and CommissionsDivision Bench(2020) 07 NCLT CK 0571

Clutch Auto Ltd.

National Company Law Tribunal · Decided on 15 July 2020

HON’BLE JUDGES
B. S. V. Prakash Kumar, Acting President · Hemant Kumar Sarangi, Member (Technical)
CASE NUMBER
(IB)-15(PB)/2017

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Judgment

2 paragraphs · 34 words

On the application filed seeking appointment of Mr. Arunava Sikdar (Registration No.: IBBI/IPA-001/IP-P00022/2016-17/10047) with registered email id: [email protected] as liquidator, Mr. Arunava Sikdar is hereby appointed as Liquidator.

Accordingly, this IA/2583/2020 is hereby allowed.