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Judgment
4 paragraphs · 71 words
ORDER
IA-4939/2021:-
This is an application filed for substitution of the IRP in place of Ms. Minni Kataria with the name of new IRP Ms. Preeti Jaiswal. The counsel appearing for the present IRP Ms. Minni Kataria submits that he has no objection to the application. In view of the above, application is hereby allowed and Ms. Preeti Jaiswal shall act as new IRP in this matter.
IA-4939/2021 stands disposed of.
